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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(iii) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(iii)to refuse to do anything on the terms on which things would be commonly done in the ordinary course of business; or