Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 16 in The Khadi And Village Industries Commission Act, 1956 16. Power of Central Government to give directions. In the discharge of its functions under this Act, the Commission shall be bound by such directions as the Central Government may give to it.
