Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Maharashtra - Subsection Section 47(1) in The Maharashtra Tapi Irrigation Development Corporation Act, 1997 (1)The Corporation shall maintain books of account and other books in relation to the business and transaction in such form, and in such manner, as may be prescribed.
