Allahabad High Court
C/M, Pt. Jawahar Inter College, vs Asst. Registrar, Firms Societies & ... on 21 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 23700 of 1992 Petitioner :- C/M, Pt.Jawahar Lal Inter College, Respondent :- Asst. Registrar, Firms Societies, Chits. & ors. Petitioner Counsel :- T.N.Tiwari,A.B.Singh,A.N. Tripathi Respondent Counsel :- A.N.Tripathi,Awadhesh Kumar,S.C.,Vashistha Tiwari Hon'ble Dilip Gupta,J.
List has been revised. No one appears to press the petition.
The Committee of Management dispute is in issue in the present petition which was filed in the year 1992.. The term of the Committee of Management came to an end long back and several elections may have taken place in between. The petition has, therefore, been rendered infructuous by lapse of time. It is, accordingly, dismissed.
It is, however, made clear that dismissal of this petition will not effect the validity of the subsequent election(s).
Order Date :- 21.1.2010 SK