Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 256(2)] [Section 256] [Entire Act] State of West Bengal - Subsection Section 256(2)(a) in The Calcutta Municipal Corporation Act, 1980 (a)a stopcock in private premises shall be placed as near to the street from which the supply pipe enters those premises as is reasonably practicable; and