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[Cites 0, Cited by 3] [Section 32] [Entire Act]

Bombay Presidency - Subsection

Section 32(1) in The Bombay University Act, 1974

(1)Subject to this Act, the Statutes, Ordinances and Regulations, the Board of University Teaching and Research shall have the power to control, regulate and co-ordinate instruction, teaching and training at the post graduate degree and research levels.