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State of Rajasthan - Section

Section 19 in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

19. Re-appropriation & Emergent Expenditure.

- No expenditure which is not covered by a provision in sanctioned budget estimates, or which is likely to be in excess over the amount provided under any head shall be incurred by the Board without provision being made by re-appropriation from some other head under which savings are firmly established and available.