Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(p) in THE TRIBUNALS REFORMS ACT, 2021

(p)in section 159, in sub-section (2), clauses (xiia), (xiib) and (xiic) shall be omitted.