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State of Jammu-Kashmir - Section

Section 1 in The Jammu and Kashmir Gift Goods (Unlawful Possession) Act, 1963

1. Short title, extent and commencement

(1)This Act may be called the Jammu and Kashmir Gift Goods (Unlawful Possession) Act, 1963.
(2)It extends to the whole State.
(3)It shall come into force at once.