Supreme Court - Daily Orders
Subramanian Swamy vs Union Of India on 6 January, 2023
Bench: M.R. Shah, C.T. Ravikumar
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
WRIT PETITION (C) NO. 888 OF 2013
Dr. SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
O R D E R
Dr. Subramanian Swamy, petitioner appearing in-person, seeks permission to withdraw the present Writ Petition in view of the subsequent development.
The Writ Petition stands dismissed as withdrawn accordingly.
However, liberty is reserved in case any cause survives.
.......................... J. (M.R. SHAH) .......................... J. (C.T. RAVIKUMAR) New Delhi;
January 06, 2023.
Signature Not Verified Digitally signed by R Natarajan Date: 2023.01.09 16:59:39 IST Reason: ITEM NO.55 COURT NO.4 SECTION PIL-W S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Writ Petition(s)(Civil) No(s). 888/2013 Dr. SUBRAMANIAN SWAMY Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s)
IA No. 88455/2019 - APPROPRIATE ORDERS/DIRECTIONS IA No. 102636/2019 - APPROPRIATE ORDERS/DIRECTIONS IA No. 92447/2019 - CONDONATION OF DELAY IN FILING Date : 06-01-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Petitioner(s) Dr. Subramanian Swamy, Petitioner-in-person Mr. Satya Sabharwal, Adv.
For Respondent(s) Mr. Ujjwal A. Rana, Adv.
Mr. Himanshu Mehta, Adv.
For M/s. Gagrat And Co, AOR Mr. Tushar Mehta, SG Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
Ms. Bani Dixit, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Shantnu Sharma, Adv.
Mr. Amrish Kumar, AOR Mr. B. Krishna Prasad, AOR Mr. Sumit Attri, Adv.
Mr. Vikash Kumar Jha, Adv.
Ms. Ritu Anand, Adv.
For M/s. Cyril Amarchand Mangaldas , AOR UPON hearing the counsel the Court made the following O R D E R The Writ Petition stands dismissed as withdrawn in terms of the signed order.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR (Signed order is placed on the file)