Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Entire Act] Union of India - Section Section 148 in The Representation of the People Act, 1951 148. Casual vacancies in the electoral colleges for certain Union territories.— Repealed by the Territorial Councils Act, 1956 (103 of 1956), section 66 (w.e.f. 1-1-1957).
