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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(1)(b) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(b)conduct of employees and disciplinary procedure to be followed in case of misconduct and other lapses in the discharge of their duties;