Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Register of Interconnect Agreements (Broadcasting and Cable Services) Regulations, 2004 14. Ins. by Notification No. 6-4/2009-B&CS, dated 18th March 2009 (w.e.f. 18-3-2009).
