Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(2) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972 (2)Every person appointed under sub-section (1) shall hold office for the unexpired period of the term of office of member whose place he fills.
