Allahabad High Court
Bankey Lal And Anr vs Deputy Director Of Consolidation, ... on 28 July, 2010
Court No. - 19 Case :- CONSOLIDATION No. - 255 of 2004 Petitioner :- Bankey Lal And Anr Respondent :- Deputy Director Of Consolidation, Lucknow & Anr Petitioner Counsel :- N.K. Pandey,Anwar Husain Respondent Counsel :- C.S.C.,Nadeem Ahmad,Shamshad Ali Hon'ble S.C. Chaurasia J.
On the illness slip of Sri N.K.Pandey, learned counsel for the petitioners, case is adjourned.
List in the next cause list.
Order Date :- 28.7.2010 AKS