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[Cites 0, Cited by 0] [Section 33D] [Entire Act]

State of Rajasthan - Subsection

Section 33D(2) in The Rajasthan Minor Mineral Concession Rules, 1986

(2)The monthly/quarterly installment shall be paid in advance before the due date. In case the monthly/quarterly installment is not deposited upto the due date then interest shall be payable @ 15% per annum from the due date on unpaid amount.