Madhya Pradesh High Court
Nikki vs The State Of Madhya Pradesh on 24 September, 2024
Author: Prem Narayan Singh
Bench: Prem Narayan Singh
1 MCRC-40296-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 40296 of 2024 (NIKKI Vs THE STATE OF MADHYA PRADESH ) Dated : 24-09-2024 Parties through their counsel.
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(PREM NARAYAN SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 9/25/2024 2:35:58 PM