Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(8) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003 (8)Keeping the security of the member of the Suraksha Samiti not less than two members shall be deployed to perform duty with arms.
