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[Cites 0, Cited by 0] [Section 190] [Entire Act]

NCT Delhi - Subsection

Section 190(6) in The Delhi School Education Rules, 1973

(6)Every person, other than the Director, inspecting a school shall, within fifteen days from the completion of the inspection, submit to the Director, the report as to the results of the inspection, and shall simultaneously send a copy of the report to the school concerned.