Section 115WC(1)(ii) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 115WC(1)] [Section 115WC] [Entire Act]

Union of India - Subsection

Section 115WC(1)(ii) in The Income Tax Act, 1961

(ii)"option" means a right but not an obligation granted to an employee to apply for the specified security or sweat equity shares at a predetermined price;]

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Union of India - Subsection

Section 115WC(1)(ii) in The Income Tax Act, 1961