Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Jharkhand - Subsection

Section 74(2) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(2)A newly received child shall be permitted to meet his parent or guardian or family member on their first visit on any day.