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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2)(v) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(v)to borrow money for capital investments, with prior approval of the State Government and make suitable arrangements for its repayment;