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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(j) in The Punjab Entertainments Duty Rules, 1956

(j)'Stamp' means an Entertainments Duty Stamp issued by the [Haryana] [See Haryana Government Legislative Supplement Part III, dated 16.10.1970.] Government under sub-section (1) of the section 10 of the Act.