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State of Rajasthan - Section

Section 101 in The Rajasthan Distilleries Rules, 1977

101. Advances to be paid into headquarters treasury.

- Advances must be paid in the treasury at the headquarters of the district in which the distillery is situated, by means of challan prescribed under the Financial Rules omitting the particulars as to rate of duty, description of spirit, etc., and mentioning the words "advance duty".