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[Cites 0, Cited by 0] [Section 275] [Entire Act]

Greater Bengaluru City Corporation -

Section 275(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)For the purpose of sub-section (1), the keeper of a hotel or lodging houseshall be deemed to let the same or part of the same to any person accommodated