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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(a) in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013

(a)"acid" includes any substance which has acidic or corresive character or burning nature, that is capable of causing bodily injury leading to scars or disfigurement or temporary or permanent disability;