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[Cites 0, Cited by 0] [Section 9A(2)] [Section 9A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9A(2)(a) in Andhra Pradesh Cinemas (Regulation) Act, 1955

(a)with a view to re-sell at rates higher than the maximum rates fixed therefor, purchases or keeps in his possession, the tickets for admission to Cinematograph exhibition in excess of the number normally required for use by his family members and not more than four of his guests; or