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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(3) in The Andhra Pradesh State Agricultural Council Act, 2020

(3)Any person who acquired Agricultural/Horticultural qualification from outside the State of Andhra Pradesh and migrated into the State of Andhra Pradesh shall also register with the Council within a period of ninety days of his entry in the State of Andhra Pradesh.