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State of Haryana - Section

Section 74 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

74. Minimum dimension of steps [Sections 8(2) and 25(2)(f)].

- No stair-case in a public building or a warehouses and industrial building shall have a rise of more than 7 inches and a tread of less than 10½ inches.