Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(k) in The Orissa Motor Vehicles (Licensing of Agents) Rules, 1993

(k)that the licensee shall attend to his customers in the order in which they approach him :