Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Assam - Section Section 12 in Assam Town and Country Planning Act, 1959 12. Implementation of the Plan. - After adoption of the plan and zoning Regulation they shall be sent by the State Government for implementation to the Authority constituted under section 8A.
