Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144] [Entire Act] State of Andhra Pradesh - Subsection Section 144(16) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 (16)All sums in respect of which provision has been made in this Act or in any other Act that they be recovered as arrears of land revenue.
