Section 1(2) in The Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993
(2)It applies in the first instance to the whole of the States of Andhra Pradesh, Goa, Karnataka, Maharashtra, Tripura and West Bengal and to all the Union territories and it shall also apply to such other State which adopts this Act by resolution passed in that behalf under clause (1) of article 252 of the Constitution.
