Section 62(3) in The Dadra and Nagar Haveli Excise Regulation, 2012
(3)The Adjudicating Officer shall, after giving the person a reasonable opportunity for making representation in the matter, and if, on such inquiry, he is satisfied that the person has committed the contravention of provisions of this Regulation or the rules made thereunder, impose such penalty as he thinks fIt in accordance with the provisions relating to that offence.
