Himachal Pradesh High Court
Sunil Dutt Sharma vs H.P. Financial Corporation And Others on 18 April, 2018
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
IIN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CWP No. : 4985 of 2010.
.
Decided on: 18.04.2018.
Sunil Dutt Sharma ....Petitioner.
Versus
H.P. Financial Corporation and others ...Respondents.
Coram
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1 No
For the petitioner : Mr. Rupinder Singh, Advocate.
For the respondents : Mr. Ashwani Sharma, Sr. Advocate
r with Mr. Jeevan Kumar, Advocate.
Ajay Mohan Goel, Judge (Oral)
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