Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 12 in Bihar Boiler Operation Engineer's Rules, 1960 12. Meeting of the Board. - The Board shall meet as often as may, in the opinion of the Chairman, be necessary and at such place and time as may be appointed by the Chairman.
