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[Cites 0, Cited by 0] [Section 274(1)] [Section 274] [Entire Act]

State of Rajasthan - Subsection

Section 274(1)(ii) in Rajasthan Panchayati Raj Rules, 1996

(ii)the merit list of candidates so prepared shall remain valid for a period of one year in general and up to end of academic session for teachers. After expiry of such period, it will be deemed to have lapsed.