Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 132B(4)] [Section 132B] [Entire Act]

Union of India - Subsection

Section 132B(4)(i) in The Income Tax Act, 1961

(i)"block period" shall have the meaning assigned to it in clause (a) of section 158-B;