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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(ii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(ii)"Admission and Fee Regulatory Committee" herein after called A.F.R.C. means the Committee constituted by Government for regulating the admissions and fixation of fees to be charged from candidates seeking admission into private Unaided Minority and Non Minority Professional Institutions."