Supreme Court - Daily Orders
Syed Ashik Hussain Bukhasri vs Uoi on 13 February, 2014
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ITEM NO.9-A(MM) COURT NO.9 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).4461/2014
(From the judgement and order dated 03/02/2014 in CMA No.7/2013 in LPASW
No.156/2013 of The HIGH COURT OF J & K AT JAMMU)
SYED ASHIK HUSSAIN BUKHASRI Petitioner(s)
VERSUS
UOI & ORS Respondent(s)
(With prayer for interim relief)
Date: 13/02/2014 This Petition was taken up on mentioning today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
For Petitioner(s) Mr. Vikas Singh, Sr. Adv.
Mr. Ravi Prakash, Adv.
Mr. Rahil Kohli, Adv.
Mr. Aditya Dewan, Adv.
Mr. Chandra Prakash,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Taken on Board.
Learned Senior Counsel appearing for the petitioner prays for withdrawal of this petition.
The special leave petition is dismissed as withdrawn accordingly.
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