Section 9 in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965
9. Confirmation.
- (i) Where a probationer has completed his/her period of probation to the satisfaction of the appointing authority, he/she shall be confirmed in the service on completion of two years' probation with the prior approval of the Inspector of Schools concerned.(ii)Efficiency Bar. - The managing committee shall allow the employees to cross the Efficiency Bar of the character roll and other service records with the prior approval of the Inspector of Schools concerned :Provided that the Inspector of Schools may withhold the permission or allow the employees to cross the Efficiency Bar from a date later than due date if he so considers necessary.
