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State of Odisha - Section

Section 20 in The Orissa State Transport Appellate Tribunal Rules, 1993

20. Maintenance and preservation of Records and Register.

(1)All miscellaneous petitions shall be entered in the register in Form No. VIII and numbered seriatim.
(2)An application for copies of documents or orders on registration shall be entered in the register in Form No. IX and numbered seriatim.
(3)All applications for inspection of documents on registration shall be entered in a register in Form No. X and numbered seriatim.