Delhi High Court - Orders
Directorate Of Revenue Intelligence vs Kulbir Singh & Anr on 17 January, 2019
Author: Mukta Gupta
Bench: Mukta Gupta
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 16/2016
DIRECTORATE OF REVENUE INTELLIGENCE ..... Petitioner
Represented by: Mr. Satish Aggarwal, Sr. Standing
Counsel.
versus
KULBIR SINGH & ANR ..... Respondent
Represented by: Mr. Nitin Rai Sharma and Mr. Surjeet
Singh, Advocates for R-1.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 17.01.2019 List for hearing on 7th May, 2019.
MUKTA GUPTA, J. JANUARY 17, 2019 'yo'