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Delhi High Court - Orders

Directorate Of Revenue Intelligence vs Kulbir Singh & Anr on 17 January, 2019

Author: Mukta Gupta

Bench: Mukta Gupta

$~9
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CRL.L.P. 16/2016
      DIRECTORATE OF REVENUE INTELLIGENCE                  ..... Petitioner
                  Represented by:     Mr. Satish Aggarwal, Sr. Standing
                                      Counsel.

                         versus

      KULBIR SINGH & ANR                                ..... Respondent
               Represented by:        Mr. Nitin Rai Sharma and Mr. Surjeet
                                      Singh, Advocates for R-1.

      CORAM:
      HON'BLE MS. JUSTICE MUKTA GUPTA
                         ORDER

% 17.01.2019 List for hearing on 7th May, 2019.

MUKTA GUPTA, J. JANUARY 17, 2019 'yo'