Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(iv) in The Public Premises (Eviction Of Unauthorised Occupants) Act, 1971

(iv)any Institute incorporated by the Institutes of Technology Act, 1961 (59 of 1961);