Section 5(3) in The National Highways Tribunal (Procedure) Rules, 2003
(3)The appeal under sub-rule (1) shall be presented in three complete sets in a paper book along with an empty file size envelope bearing full address of the respondent and where the number of respondent is more than one, the sufficient number of extra paper book together with empty file size envelopes bearing full address of each respondent shall be furnished by the appellant.
