Section 3(1)(d) in The Employment of Children Act, 1938

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Union of India - Subsection

Section 3(1)(d) in The Employment of Children Act, 1938

(d)connected with the work relating to the construction of a railway station or with any other work where such work is done in close proximity to, or between, the railway line; or

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Union of India - Subsection

Section 3(1)(d) in The Employment of Children Act, 1938