Supreme Court - Daily Orders
Mahadu Soma Paradhi vs State Of Maharashtra on 12 January, 2010
\ITEM NO.14 REGISTRAR COURT.2 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ASHOK MENON
Petition(s) for Special Leave to Appeal (Crl) No(s).6681/2007
MAHADU SOMA PARADHI Petitioner(s)
VERSUS
STATE OF MAHARASHTRA Respondent(s)
(With appln(s) for permission
Date: 12/01/2010 This Petition was called on for hearing today.
For Petitioner(s)
Jail Petition,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Service of notice is complete. Sole Respondent has not appeared.
List the matter before the Hon’ble Court as per rule.
(Ashok Menon) Registrar sk