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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(1)(a) in The Goa, Daman And Diu Reorganisation Act, 1987

(a)members elected by the territorial constituencies of the Legislative Assembly of the existing Union territory, other than those members elected by the territorial constituencies of Daman and Diu; and