Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 74A in The Tamil Nadu Cinemas (Regulation) Rules, 1957 74A. [ [Inserted G. O. Ms. 2732, Home, dated 21st December 1989.] In all permanent cinema buildings, lightning conductors shall be provided for the protection of building against lightning.]
