Section 56(2)(l) in The Energy Conservation Act, 2001
(l)the energy conservation and sustainable building codes under clause (p) of section 14;(la)[ prescribing the procedure for issuing the energy savings certificate under subsection (1) of section 14A; [ Inserted by Energy Conservation (Amendment) Act, 2010 (NO. 28 OF 2010)](laa)the value of per metric ton of oil equivalent of energy consumed under section 14B;]